Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Assam - Subsection Section 75(3) in Assam Opium Rules (3)Morphia and its alleged compounds, when confiscated, may be disposed of in accordance with Rule 27 of the Assam Dangerous Drugs Rules published in Notification No 992-L. S. G., dated 11th March, 1939.
