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[Cites 0, Cited by 0] [Section 98(3)] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(3)(b) in The Merchant Shipping Act, 1958

(b)the standard of physical fitness required of [seamen], different standards being laid down, if necessary, for different classes of seamen having regard to the age of the seamen to be examined or the nature of the duties to be performed by them;