Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 35 in Punjab Urban Planning and Development Authority Building Rules, 2013

35. Material for water connection.

- Every applicant shall procure at his own cost at least a ferrule ISI (Indian Standards Institute) mark, a stop cock ISI (Indian Standards Institute) mark, water meter and surface box if the water meter and surface box is not supplied by the Competent Authority, medium size G.I. (Galvanised Iron) pipes and specials to be installed for the ground floor level.