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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Tamilnadu - Subsection

Section 72(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)The Collector shall also arrange to send the copy of the notification to all the members of general body of Project Committee (i.e.) to all Presidents of Distributory Committees under the jurisdiction of the Project Committee, by registered office, five clear days in advance of the date of election.