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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(5)(i) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(i)An exemption granted shall be published by the applicant in such manner as the Commission considers appropriate for bringing it to attention of the public.