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State of Rajasthan - Section

Section 113 in Rajasthan Land Revenue (Land Records) Rules, 1957

113. Miscellaneous collections viz. Irrigation cess.

- The Patwari shall not maintain a separate Siyaha and Receipt Book for miscellaneous collection made by him e.g. irrigation fee. He will enter arrear of collect ion in column No. 5. 6 and 7 and current collection in column No. 10 & 11 as the case may be in Siyaha (P- 38)