Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 131 in The Orissa Co-operative Societies Act, 1962 131. Companies Act, 1956 not to apply. - The provisions of the Companies Act, 1 of 1956 shall not apply to any Society.
