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[Cites 0, Cited by 0] [Section 10A(9A)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(9A)(v) in The Income Tax Act, 1961

(v)"free trade zone" means the Kandla Free Trade Zone and the Santacruz Electronics Export Processing Zone and includes any other free trade zone which the Central Government may, by notification in the Official Gazette, specify for the purposes of this section;