Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in The Bengal Alluvion (Amendment) Act, 1868 8. Ways to be public. - Every way, road and path, which shall be laid out or appointed under the provisions aforesaid, shall be deemed a public highway.
