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[Cites 0, Cited by 25] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(2)The President of the concerned Grama Panchayat or, as the case may be, the Chairman/Chairperson of the Municipality shall be the Chairman of the Kadavu Committee and the Secretary of the Grama Panchayat or, as the case may be, the Secretary of the Municipality shall be the Convenor of the Kadavu Committee.