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Union of India - Section

Section 79 in Indian Telegraph Rules, 1951

79.

When owing to an interruption in telegaphic communication an inland telegram cannot be transmitted by the ordinary route between two telegraph offices, the offices beyond which the interruption occurs, or an office situated further back, shall forward the telegram immediately by an alternative telegraph routes or by speech circuit, and if no such methods of disposal are possible, by special messenger or by post (registered, if possible).