Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2)(vi) in The U.P. Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979 (vi)Similarly the all the branch guls shall be numbered, gradually moving away from the head of the main gul.