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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(2) in Tamil Nadu Fisheries University Act, 2012

(2)The University shall undertake such fisheries extension education activities as are necessary,-
(a)to inform and demonstrate to the fish farmers and fisherfolk, the findings and developments of fisheries research on improved practices essential to uplift the living conditions of fish farmers and fisherfolk;
(b)to increase fisheries production with special emphasis on food production and utilization.