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State of Jharkhand - Section

Section 288 in Bihar Education Code, 1961

288. False Documents or Statements.

- If a student is found producing a false document or making a false statement as to his attendance at any school he must be reported to the Department and he will be liable to fine, rustication, expulsion or exclusion, temporary or permanent from any recognised school.(R. & O. page 318 XX; G.O. no. 1067-E., dated the 26th July 1917.)