Section 101(2) in U.P. Consolidation of Holdings Rules, 1954

[Cites 0, Cited by 0] [Section 101] [Entire Act]

(2)From the map prepared under Rule 90, the following number of copies will be reproduced mechanically.

(a) For revenue and land records purposes	Two blue prints, six copies on cloth and fourcopies on paper.
(b) For sale	Four copies on cloth, or if the SettlementOfficer, Consolidation, so decides, more considering the localrequirements in addition to the number actually asked for.

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