Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227(6)] [Section 227] [Entire Act]

State of Gujarat - Subsection

Section 227(6)(a) in The Gujarat Panchayats Act, 1993

(a)a provision entitling servants of such cadres in the panchayat service to promotion to such cadre in the State service as may be prescribed