Allahabad High Court
Adalat Prasad @ Krishna Kumar Shukla And ... vs State Of U.P. Thru. Secy. Home Civil ... on 8 September, 2025
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
Neutral Citation No. - 2025:AHC-LKO:53870
HIGH COURT OF JUDICATURE AT ALLAHABAD
LUCKNOW
APPLICATION U/S 482 No. - 6018 of 2016
Adalat Prasad @ Krishna Kumar Shukla And Ors.
.....Applicant(s)
Versus
State Of U.P. Thru. Secy. Home Civil Sectt. U.P. Lko And Anr.
.....Opposite Party(s)
Counsel for Applicant(s)
:
Rajeev Kumar Singh
Counsel for Opposite Party(s)
:
Govt. Advocate, Gyanendra Pathak, Shreesh Kumar Mishra Atal
Court No. - 14
HON'BLE SHREE PRAKASH SINGH, J.
1. Case called out.
2. None is present for the applicants to press this application.
3. Learned counsel for the State is present.
4. The application under section 482 Cr.P.C./528 of the B.N.S.S.,2023 is dismissed for want of prosecution.
5. Interim order, if any, stands vacated.
6. Consigned to records.
7. Office is directed to communicate this order to the trial court concerned forthwith.
(Shree Prakash Singh,J.) September 8, 2025 AKS