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Allahabad High Court

Adalat Prasad @ Krishna Kumar Shukla And ... vs State Of U.P. Thru. Secy. Home Civil ... on 8 September, 2025





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2025:AHC-LKO:53870
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
APPLICATION U/S 482 No. - 6018 of 2016   
 
   Adalat Prasad @ Krishna Kumar Shukla And Ors.    
 
  .....Applicant(s)   
 
 Versus  
 
   State Of U.P. Thru. Secy. Home Civil Sectt. U.P. Lko And Anr.    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Rajeev Kumar Singh   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
Govt. Advocate, Gyanendra Pathak, Shreesh Kumar Mishra Atal   
 
     
 
 Court No. - 14
 
   
 
 HON'BLE SHREE PRAKASH SINGH, J.       

1. Case called out.

2. None is present for the applicants to press this application.

3. Learned counsel for the State is present.

4. The application under section 482 Cr.P.C./528 of the B.N.S.S.,2023 is dismissed for want of prosecution.

5. Interim order, if any, stands vacated.

6. Consigned to records.

7. Office is directed to communicate this order to the trial court concerned forthwith.

(Shree Prakash Singh,J.) September 8, 2025 AKS