Delhi High Court - Orders
Citizen Whistle Blower Forum vs Union Of India & Ors on 8 October, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13546/2025 & CM APPL. 55544/2025
CITIZEN WHISTLE BLOWER FORUM .....Petitioner
Through: Appearance not given
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ishkaran Bhandari, CGSC with Mr.
Rudra Paliwal, GP for UOI.
Mr. Ramesh Babu, Ms. Jagriti Bharti
and Ms. Tanya Chowdhary, Advocates
for R-2/RBI.
Ms. Devika Mohan and Mr. Dhruv
Negi, Advocates for R-3.
Mr. Tushar Mehta, Solicitor General of
India with Mr. Siddharth
Dharmadhikari, Mr. Abhikalp Pratap
Singh, Mr. Aman Mehta, Ms.
Rajeshwari Singh, Ms. Shubhangi
Aggarwal, Mr. Utkarsh Kumar, Mr.
Aditya Krishna, Mr. Siddharth Garg
and Ms. Siya Singh, Advocates for
Intervenor/MMRDA.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.10.2025
1. Learned Solicitor General states that pursuant to the order dated 03.09.2025, an application seeking impleadment on behalf of Mumbai Metropolitan Regional Development Authority (MMRDA) was moved on 05.09.2025 with Diary No. 6634498, however the said application is not on This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 23:22:57 record. Let the said application be taken on record. The applicant seeks a prayer for its impleadment as a necessary party respondent.
2. Learned counsel for the petitioner states that she does not have any objection to the prayer for impleadment. Accordingly, the application is allowed. Let MMRDA be impleaded as party respondent.
3. Learned counsel for the petitioner shall file an amended memo of parties within two days.
4. List on 12.11.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J OCTOBER 8, 2025 Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2025 at 23:22:57