Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73B] [Entire Act] State of Madhya Pradesh - Subsection Section 73B(8) in The M.P. Vanijyik Kar Niyam, 1995 (8)The authorisation of the consignor or consignee for the purpose of sub-section (16) of Section 45-A shall be made by the transporter in Form 79.
