Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Andhra Pradesh - Subsection Section 47(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020 (3)The Government shall cause the audit report together with the comments of the Board of Management to be laid before the State Legislature.CHAPTER –VIII STATUTES AND REGULATIONS
