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Supreme Court - Daily Orders

Usha Jain vs M/S Iris Computers Ltd. on 23 January, 2019

Bench: A.M. Khanwilkar, Ajay Rastogi

     ITEM NO.4                             COURT NO.11                     SECTION XVI-A

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal)                    No(s).   13/2019

     USHA JAIN                                                              Petitioner(s)

                                                       VERSUS

     M/S IRIS COMPUTERS LTD. & ORS.                                         Respondent(s)

     (FOR ADMISSION              )

     Date : 23-01-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE MR. JUSTICE AJAY RASTOGI


     For Petitioner(s)               Mr.   Randhir Jain, Adv.
                                     Mr.   Dhananjai Jain, AOR
                                     Mr.   Bhoop Singh, Adv.
                                     Mr.   Manish Lamba, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice returnable in six weeks.

Dasti, in addition, is also permitted.

There shall be stay of further Proceedings in case bearing CC No. 3770 OF 2016 titled as “M/s. Iris Computers Ltd. Vs. Unique Infoways Pvt. Ltd. & Ors. pending before the Court of Judicial Magistrate First Class I, Gurugram (Haryana).

     (NEELAM GULATI)                                                      (ANITA RANI AHUJA)
     COURT MASTER (SH)                                                    COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
NEELAM GULATI
Date: 2019.01.23
16:06:18 IST
Reason: