Supreme Court - Daily Orders
Usha Jain vs M/S Iris Computers Ltd. on 23 January, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
ITEM NO.4 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 13/2019
USHA JAIN Petitioner(s)
VERSUS
M/S IRIS COMPUTERS LTD. & ORS. Respondent(s)
(FOR ADMISSION )
Date : 23-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Randhir Jain, Adv.
Mr. Dhananjai Jain, AOR
Mr. Bhoop Singh, Adv.
Mr. Manish Lamba, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable in six weeks.
Dasti, in addition, is also permitted.
There shall be stay of further Proceedings in case bearing CC No. 3770 OF 2016 titled as “M/s. Iris Computers Ltd. Vs. Unique Infoways Pvt. Ltd. & Ors. pending before the Court of Judicial Magistrate First Class I, Gurugram (Haryana).
(NEELAM GULATI) (ANITA RANI AHUJA)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2019.01.23
16:06:18 IST
Reason: