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[Cites 0, Cited by 0] [Section 427(24)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(24)(m) in The M.P. Municipal Corporation Act, 1956

(m)the supervision and sanitary condition of bakeries, places where sweets are manufactured, public eating-houses, stalls aerated water and ice factories and dairies, stables and buildings or enclosures where animals are kept, whether or not the animals therein are kept for profit;