Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(ix) in The Meghalaya School Education Act, 1981

(ix)"Existing school" means a recognised private school which is in existence a the commencement of this Act;