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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(o) in Tamil Nadu Fire Service Rules, 1990

(o)while on fire ground or special job, etc., not leave his post without the permission of an officer and carry out any order given for the prompt extinguishing of the fire or rescue work;