Bombay High Court
Anshul Impex Private Limited vs The Joint Commissioner Of Sales Tax And 2 ... on 20 September, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2883 OF 2018
United Projects ....Petitioner
V/S
The State Of Maharashtra ....Respondent
WITH WRIT PETITION NO. 2901 OF 2018 F A Infrastructure Ltd. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Commissioner Of State Tax And Another WITH WRIT PETITION NO. 2979 OF 2018 Nircon Construction ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2900 OF 2018 F. A. Constructions ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2902 OF 2018 F A Constructions ....Petitioner Page 1/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:46:49 ::: V/S The State Of Maharashtra Through The ....Respondent Commissioner Of State Tax And Another WITH WRIT PETITION NO. 2927 OF 2018 United Projects, Through Its Partner Nisar ....Petitioner Fatech Mohd. Khatri V/S The State Of Maharashtra Through The ....Respondent Commissioner Of State Tax Maharashtra State And Anr.
WITH WRIT PETITION NO. 1149 OF 2019 Anshul Impex Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 Ors ....Respondent WITH WRIT PETITION NO. 1151 OF 2019 Soneraj Distributors ....Petitioner V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 1148 OF 2019 Anshul Impex Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 ....Respondent Ors.
Page 2/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:46:49 :::WITH WRIT PETITION NO. 1150 OF 2019 Tristar Cars Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 Ors ....Respondent WITH WRIT PETITION NO. 2842 OF 2018 Associated Brothers ....Petitioner V/S The Commissioner Of Sales Tax And 3 Ors ....Respondent WITH WRIT PETITION NO. 1147 OF 2019 Tristar Cars Private Limited ....Petitioner V/S The Joint Commissioner Of Sales Tax And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 2144 OF 2019 Nam Technologies Pvt.ltd. Formerly Known As ....Petitioner Areva Infosystems Pvt.ltd.
V/S State Of Maharashtra Through Government ....Respondent Pleader (o.s) And Anr.
Mr. Vikram Nankani, Sr. Advocate with Mr. Prithviraj Chaudhary i/b.Suresh Tapre with Sandeep and Mr. Sachin Shintre, for the Petitioner WP/2883/2018, WP/2979/2018 & 2902/2018 Page 3/4 ::: Uploaded on - 20/09/2019 ::: Downloaded on - 21/09/2019 03:46:49 ::: Prathmesh Kamat a/w Sunil Chaturvedi, Sapna Rachure & Kalyani Wagle i/b. T. N. Tripathi & Co. for Petitioner in WP/2842/2018 P. D. Purway i/b. V. S. Giranmkar for Petitioner in WP/1147/2019 & 1150/2019 Ratan Samal for Petitioner in WP/2144/2019 A. A. Kumbhakoni Ld. Advocate General a/w. Vinay Sonpal, Spl Counsel for State in WP/2842/2018 and with Mr. S. B. Lolage, A Panel Counsel with Ms. Jyoti Chavan, AGP for the Respondent-State in WP/288/2018, 2979/2018,2902/2018 & 1147/2019 & 1150/2019 and with Dushyant Kumar in WP/2901/2018 and with Kunal Bhange in WP/2907/2018 and Himanshu Takke in WP/2144/2019 CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 20th September, 2019 P.C. :
Part heard. Stand over to 23/09/2019 . Ad-interim relief if any, to continue till the next date.
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