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[Cites 0, Cited by 0] [Section 119] [Entire Act]

NCT Delhi - Subsection

Section 119(g) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(g)challenging on a dark night, on hearing voices no answer, or an unsatisfactory answer, to call the officer in charge of the picket, or, if necessary, give the alarm ;