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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 82(4) in Arunachal Pradesh Co-operative Societies Act, 1978

(4)Every person who is or has at any time been, an officer or employee of the society, and every member and past member of the society, shall furnish such information in regard to the transactions and working of the society as the Registrar, or the person authorised by him, may require.