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State of Madhya Pradesh - Section
Section 37 in The M.P. Economiser Rules, 1959
37. Repeal.
- On coming into force of these rules, the rules in force on the subject in the Mahakoshal, Madhya Bharat, Vindhya Pradesh, Bhopal and Sironj regions of the State of Madhya Pradesh shall stand repealed :Provided that any order made or action taken or things done under the rules so repealed shall be deemed to have been made or taken or done under the corresponding provisions of these rules.Form AEThe Madhya Pradesh Economiser Inspection DepartmentRegister of Economisers[Rule 4 (1)(a)]| Registry No. | Type of economiser | Economiser rating | Name of manufacturer | Year and place of construction | Date of registration | Name of owner | Place where in use | Remarks (Transfers, etc.) |
| (1) | (2) | (3) | (4) | (5) | (6) | (7) | (8) | (9) |