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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(b) in The Central Reserve Police Force Rules, 1955

(b)[ The provisions of clause (a) shall not be applicable to a member of the Force who is on extension in service on the date of coming into force of the Central Reserve Police Force (Amendment) Rules, 1998:] [Substituted by G.S.R. 272(E), dated 25.5.1998 (w.e.f. 26.5.1998). ]