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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(a) in Assam Science & Technology University Act, 2009

(a)to institute and confer degrees, titles, diplomas, certificates an other academic distinctions to be conferred on the basis o Examinations and to withdraw any such degree, title, diploma. certificate or other academic distinctions previously conferred, after considering the recommendations, of the Post-Graduate Board, and the under-graduate Board, as the case may be;