Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Puducherry - Subsection

Section 4(2) in Puducherry Town and Country Planning Act, 1969

(2)The Chairman and other members of the Boards shall be entitled to receive travelling allowance as may be fixed by the Government.