Allahabad High Court
Hari Shanker Asopa And Others vs National Tharmal Power Corporation Of ... on 30 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 630 of 2005 Appellant :- Hari Shanker Asopa And Others Respondent :- National Tharmal Power Corporation Of India And Others Counsel for Appellant :- Madhav Jain Counsel for Respondent :- Pratik J. Nagar,Subash Chandra Srivastava Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Learned counsel for both the sides pray for and are allowed one month's time to file a paper book.
List thereafter.
Order Date :- 30.5.2017 pks