Section 9A(b) in The Punjab Prohibition of Cow Slaughter Act, 1955
(b)seize or authorise the seizure of cows in respect of which he suspects that any provision of this Act has been, is being or is about to be contravened, along with the vehicles in which such cows are found and thereafter take or authorise the taking of all measures necessary for securing the production of the cows and vehicles so seized, in a court and for their safe custody pending production;
