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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan State Commission for Minorities Act, 2001

(2)The salaries and other allowances payable to and the other terms and conditions of service of the Secretary, other officers and employees appointed for the purpose of the Commission shall be such as may be prescribed.