Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 7 January, 2022
Author: Chief Justice
Bench: Chief Justice
1 AC-19-2021
The High Court Of Madhya Pradesh
AC No. 19 of 2021
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER
PROTECTION)
Jabalpur, Dated : 07-01-2022
Applicant's counsel absent.
Adjourned.
(RAVI MALIMATH)
CHIEF JUSTICE
S/ Signature Not Verified SAN Digitally signed by SACHIN CHAUDHARY Date: 2022.01.07 19:22:27 IST