Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

P. Ravindranath vs Sasikala on 15 November, 2017

     ITEM NO.11                             REGISTRAR COURT. 2                     SECTION IV-A

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS


                                            BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                         No(s).    2246/2017

     P. RAVINDRANATH & ANR.                                                       Petitioner(s)

                                                         VERSUS

     SASIKALA & ORS.                                                              Respondent(s)



     Date : 15-11-2017 This petition was called on for hearing today.



     For Petitioner(s)                     Mr. Brijendra Singh,Adv.
                                           Mr. Gourave Kumar Agarwal, AOR

     For Respondent(s)                     Ms. Srishti Agnihotri,Adv.
                                           Ms. Anitha Shenoy, AOR


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Ld. Counsel for the petitioners has filed a letter stating therein that respondent Nos. 11 and 13 have expired. He shall within a period of four weeks file an application for substitution to bring on record their Lrs.

Delay in filing spare copies is condoned in respect of Respondent Nos. 4 to 6 and 8 to 10. Registry to issue notice urgently with utmost dispatch to the said respondents. Dasti in addition is permitted to be served.

Fresh steps for the service of notice by usual mode to the respondent Nos. 3,7,12, 14 and 15 shall be taken by the learned counsel for the petitioners within a period of four weeks, as last Signature Not Verified chance.

Digitally signed by MADHU GROVER Date: 2017.11.15

List again on 12.1.2018.

15:49:49 IST Reason:

SANJAY PARIHAR Registrar MG