Section 128(2)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Uttar Pradesh - Subsection

Section 128(2)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(g)the procedure and the proceedings relating to the alternative arrangement for carrying on the functions and duties of the [Land Management Committee] [Substituted by U.P. Act No. 37 of 1958.] under Section 127;

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State of Uttar Pradesh - Subsection

Section 128(2)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950