Section 32(2)(c) in The Customs And Excise Revenues Appellate Tribunal Act, 1986

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(c) in The Customs And Excise Revenues Appellate Tribunal Act, 1986

(c)the salaries and allowances and conditions of service of the officers and other employees of the Appellate Tribunal under sub-section (3) of section 13;

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Union of India - Subsection

Section 32(2)(c) in The Customs And Excise Revenues Appellate Tribunal Act, 1986