Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231] [Entire Act] State of Odisha - Subsection Section 231(3) in Orissa Municipal Rules, 1953 (3)of fixing, the class and the standard of instruction of every such schools, the selection to be made from classes and standards recognised by the Department;
