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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in The Procedure For Grant Of Mining Lease/Quarry Licence For Marble (Including Serpentine/ Green Marble Etc.)

(4)Wherever possible the size of a plot shall be increased upto 2.25 hectares by combining two or more plots or otherwise and it shall be granted as per sub-clause (1).