Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Telangana - Subsection Section 32(a) in Telangana Prohibition Act, 1995 (a)the [Telangana State Beverages Corporation Limited / Agency] [Substituted by G.O.Ms.No.6, Revenue (Excise.II) Department, dated 06.01.2016.] to carry on trade in liquor in accordance with rules made in this behalf;
