Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(h) in Andhra Pradesh District Planning Committees (Election of Members) Rules, 2007 (h)"Rural Constituency" consists of the members elected from the Zilla Parishad Territorial Constituencies of the Zilla Parishad of the District;
