Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(e) in The Mines Rules, 1955 (e)the floors and any interior surface of walls up to a height of [1.25 metres] [ Substituted by G.S.R. 31, dated 29.12.1960.] shall be cement punned or otherwise so finished as to provide a smooth impervious surface;
