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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(c) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(c)elected members
(xi)one teacher to be elected by such teachers as are members of the Court from amongst themselves;
(xii)two Teachers, of whom one shall be in the rank of Professor, from each Faculty [having not more than one hundred Teachers,] [Words inserted by W.B. Act 21 of 1996] elected jointly by the Teachers of the Faculties: