Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(p) in The Bihar Primary and Middle Education Rules, 1961 (p)"Public Funds" means all funds assigned for the purpose of education from the Consolidated Fund of the State, or from local or municipal fund;
