Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 701] [Entire Act]

Bengal Presidency - Subsection

Section 701(p) in Police Regulations, Bengal , 1943

(p)Female and juvenile prisoners shall be separated as far as possible from adult male prisoners. Female prisoners whether convicted or undertrial while on transit shall invariably be accompanied by a female warder to be furnished by the Jail Department.