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State of Rajasthan - Section

Section 332 in Rajasthan Panchayati Raj Rules, 1996

332. Annual report about performance of Gram Sevak-cum-Secretary.

- Sarpanch shall send comments on the performance of above duties by Gram Sevak-cum-Secretary to the Vikas Adhikari who shall enclose such remarks with annual performance appraisal of such Gram Sevak-cum-Secretary.