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[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 8 in The Border Security Force Act, 1968

8. Resignation and withdrawal from the post.-

No member of the Force shall be at liberty,-
(a)to resign his appointment during the term of his engagement; or
(b)to withdraw himself from all or any of the duties of his appointment,
except with the previous permission in writing of the prescribed authority.