Section 18(1)(iv) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(iv)[ One Head of the University Department nominated by the Vice-Chancellor by rotation from amongst the members of the Court who are the Heads of the University Departments in the manner specified by the Statutes; [Clauses (iv), (v), (vi), (vii), (viii) and (viii-a) were substituted for the original Clauses (iv) to (viii) in Gujarat 7 of 1987, Section 12.]