Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 2(xxiv) in Telecommunication Interconnection (Charges and Revenue Sharing) Regulation, 1999 (xxiv)"Terminating Network" means the network to which a receiver of a telecommunication message is proximately connected to.
